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[Cites 0, Cited by 0] [Section 38(7)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(7)(e) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)review and direct the functioning of the Home Committee and issue appropriate guidelines for the effective co-management of the Homes.