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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2)(f) in The Delhi Medical Council Act, 1997

(f)the salary and allowances payable to the Registrar and other conditions of service of the Registrar, manner of maintenance of the accounts of the Council by the Registrar, supervisory powers of the Registrar over the staff and the duties and functions as may be specified in the Act, which may be performed and discharged by the Registrar;