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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(1)(ii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)on an aerial cableway or aerial ropeway in case where the requirements of sub-rule (2) are complied with.