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[Cites 0, Cited by 0] [Section 54A] [Entire Act]

State of Maharashtra - Subsection

Section 54A(b) in The Maharashtra Village Panchayats Act, 1959

(b)to approve the plans, programmes and projects to be implemented by the Panchayat for social and economic development before such plans, programmes and projects are taken up for implemention by such panchayat-,