Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 20 February, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & IA Nos.2200-01/2020
+ O.M.P. (COMM) 368/2020 & IA Nos.2256-57/2020
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
Through: Mr.Shiven Khurana, proxy counsel.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED..... Respondent
Through: Mr.Naman Tandon & Ms.Siddhi
Mittal, proxy counsel.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 20.02.2020
1. The lawyers are abstaining from work today.
2. At the request of learned proxy counsel for the petitioner, list on 17.03.2020.
REKHA PALLI, J FEBRUARY 20, 2020 gm