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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(10) in The University of Rajputana (Second Amendment) Act, 1950

(10)For the M.Sc. Examination, in subjects other than Mathematics, the head of a post-graduate department in an affiliated college shall be one of the examiners for the students of that college appearing at the examination. The provisions of this sub-statute shall be given effect to notwithstanding anything herein contained.