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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in New Delhi International Arbitration Centre Act, 2019

(1)The Centre shall, establish a Chamber of Arbitration to empanel the Arbitrators and also scrutinise the applications for admission in the panel of reputed arbitrators to maintain a permanent panel of arbitrators.