Section 2 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
2.
In these rules, unless the context otherwise requires:(a)"Appendix" means Appendix appended to these rules;(b)"appointed date" means the date on which these rules shall come into force;(c)"Board" means The Gujarat Subordinate Service selection Board, Gandhinagar;(d)"candidate" means a person who is working as Junior Clerk, Clerk-cum-Typist, Typist, Class III, in the Town Planning and Valuation Department;(e)"examination" means the departmental examination, for promotion to the post of Senior Clerk Class III, as the specified in the Appendix-'A';(f)"Junior Clerk, Clerk-cum-Typist and Typist" means a person appointed as Junior Clerk, Clerk-cum-Typist, and Typist, Class III, either by direct selection or by promotion in the Town Planning and Valuation Department;(g)"Senior Clerk" means a person appointed as Senior Clerk, Class III, in the Town Planning and Valuation Department;(h)"specified chances" moans the number of chances specified in these rules within which a person is required to pass the departmental examination;(i)"specified period" means the period specified in these rules within which a person is required to pass the departmental examination.
