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Securities And Exchange Board Of India - Section

Section 8 in Securities and Exchange Board of India (Underwriters) Regulations, 1993

8. Procedure for registration:-

The Board on being satisfied that the applicant is eligible, shall send an intimation 6[within one month of such satisfaction] to the applicant mentioning that he has been found eligible for the grant of certificate and grant a certificate in form B subject to payment of fees as specified in regulation 12.