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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(6)(e) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(e)a consolidated statement of demand, collections and balance of all items or revenue including contributions, decree amounts, etc., both arrears and current out standing whether in cash or in kind.