Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Mizoram - Subsection Section 97(b) in Mizoram (Land Revenue) Act, 2013 (b)Suits between private parties for the purpose of establishing any private right, in case it is affected by any entry in any land record; or
