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State of Sikkim - Section

Section 32 in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

32. Conditions of service of employees.

(1)Every employee shall be appointed under a written contract, which shall be kept in the University and a copy of which shall be furnished to the employee concerned.
(2)Disciplinary action against the students/employees shall be governed by procedure prescribed in the Statutes.