Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(e) in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001 (e)the fact that the offender belongs to organised international or any other criminal group which is involved in the commission of the offence; and
