Karnataka High Court
Sri Xaviour Paul vs Sri M Kadirappa S/O Late Muniyappa on 25 July, 2012
Author: H.G.Ramesh
Bench: H.G.Ramesh
V IN THE HIGH COURT OF KARNATAKA, AT DATED THIS THE 25th DAY 01? JULY,¥§dj1'2%:-T BEFORE % THE HOITBLE MR. JUSTiCE1 H;£--. WRIT PETITION N¢T,§e97 /2512 BETWEEN: 1.
Sri. Xaviour PauL, S/0 Late S. AT1<:xa11d€1',;"
Aged about 3:
R/at [Parat:ho'tfani'~,.V- V Varayal T*}T1é::1api'szk;:i~,v,'T_' ._ ' 7 Waya11a:1T*--Di..$tI:ict;*I:::,; "
Kera1aiStat<_:, _ ' Rep. by'rt,h€:ir P.A'.~H.r)1c1¢:i*T'T._.» " __ C. Ma1'1j1i11a'th, S'/.0 'Ci:i}{ka:'1jana1'aj11, 111/ a N0. 3 1.,'vAn1-banagaxr, B€:1"1i,Hd Apoo' H0spi:;1I,' Ch3.1<ka't)a11avara, '~ Barigalcgujf; ~:_ 560 '('}9-0..« * tSri.TB.:1S'i1_ASf4:'p:f:m, 53/ Ci._Late _ A1§:;;'a1'1cier, A§e§I"abQ1it,T~ years, 12/ af: Parathbttam, .. ' V._'\/'araya1 O. , Thalap uzha,
- We.§;anad Distmht, V' ' - "1_{f:ra1:_1 State: , . their RA. Holder Cf Marljunafh, S /0 C11ikka11ja1'1araj':_1, /Va No.31/32, Alnbanagar, Behind ' Apo09-Ega Hospital, C1"1ikkaTbamava1"a, Banga tire -- 560 090.
... . . PEX],'ITI()N1%3RS (By Sri./ Smt : NAGAIAH AND RD. PANCHAM, Advocatéas)
1. Sri. M. Kadirappa, S / 0 Late Muniyappa, ~ Major in age, I R/ at S1.1I'8d€11l1pL1I'E1 Village, l~lesa1"agl'1atta Elobll, ' Bangalore Nlorth Taluk, Bangalore District.
2. MS. Helen Moreau, (3/0 S. Alexander, {Tlfns 1"€iS[)O11df3I"1llWT£iSx§1lTa},7§:d 1.
as mspo1'1cl€:11t; No, beflbxfe falize Assistant C01:'11"iii.s§.jc)1ié:*}._ S4116 died 011 l l.6.20O7..leai{i1':g l;;€:l"jl1r:<l 3 Will datcid'"<§§'3."l;9*Z() iii? favt;v;i* of S. Alzixallulézj, t>_<;<;ue;:.:.1:;:l=1g ._ ' p1'0pe1't.ies in favot 11* of l'1('Z1'(T:l1'"i, Al<:xaVI1€l<:_1'll:lieCl oi'; l:.E;..l935 leaving b<:l1iV1l1(l l1im_ 't;l1<:";Pel3i.t:it3t1er V "gfil'{'3i11 as-:éli1is'l<3gaJ 1*eprese1i.tat.lives.} 3 I V __ » Asvsistajit _C0111n1issioner, ' -__ Ba11ga;lt){c:"Nortl1 S11 b--l")ivilsion, Bar1galO;'é.--..
4. j The' Sgjecihzil Deputy Con1missio11er, Bangal§;¥1"e District, E5'a13galO1"€. ...l3.ESPONDE}N'l'S Six';/'S'l11t.: GA SD) '4 This Writ Pet.iti(m is file(l.u11cler Arti<i:l<3s 226 82, 22? 0f '£316:
COI1Stll.L1'[i()1'l of Emilia prayi11g to quash the 0l"{l€:3l' ;:>as.s<:cl 125; thé:
V. I'f3SpOn(lf:I},f No.4 cilated 1.4.;2i')f)8 Vide A111'1<:*x:.x1'e--A and tllti'. o1'dr::r {)aSS(i€l
11);' the res;po1l1(l<;:1'1t 8.4 iiléilfiil 28.7.2010 vide A1'1ne)<:lL1rC--B. 'I'hi.s Writ Petition coming on for orders 'Of3 ti1vi.:'s"Ta1ay7'L1:1i€: <So;.11*t: 111-ads the followirlg order. " ' ' ' * ~ o N eedful in two weeks fai1'1iig_ 'w}f1i:::E'1;'t}f)§:' LTp¢§;*;itiQ1T1 stands dismissed.
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1- JUDGE TB}! :AMB ---- _ * C By : ' 1? By :
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