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Union of India - Section

Section 16 in The Special Economic Zones (Customs Procedures) Regulations, 2003

16. Export of goods by gems and jewellery unit through display and sale at showrooms at international airports.

- The zone unit engaged in manufacture and export of gems and Jewellery, shall be allowed to take gems and jewellery for display in the showrooms set up at Departure Lounge at International Airports in India for sale to passenger leaving India subject to such conditions and procedure as may be laid down by the Commissioner of Customs having jurisdiction over the zone.