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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(2)(b) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(b)oversee the progress of development, approval status and other aspects of the project upto its completion, in case of appointment of agents for the purpose of execution.