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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iii)to appoint, subject to the provisions of section 33, examiners if necessary to change or to remove them and also to fix their fees, emoluments and travelling and other allowances;