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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(c) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(c)authorise entities to-
(i)lay, build, operate or expand a common carrier or contract carrier;
(ii)lay, build, operate or expand city or local natural gas distribution network;