Supreme Court - Daily Orders
Commissioner Of Income Tax 03 Chennai vs M/S. Metal And Chromium Plaster (P) Ltd. on 21 April, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.21 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......CC No.8110/2017
(Arising out of impugned final judgment and order dated 09/11/2016
in TCA No.359/2008 passed by the High Court Of Madras)
COMMISSIONER OF INCOME TAX 03 CHENNAI Petitioner(s)
VERSUS
METAL AND CHROMIUM PLASTER (P) LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 21/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P.S. Narasimha, Adv.
Mr. Tara Chandra Sharma, Adv.
Ms. Niranjana Singh, Adv.
Mr. Rohit Rao, Adv.
Ms. Devahuti Tamuli, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.04.22 11:31:53 IST Reason: