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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(g) in The Jammu and Kashmir Apartment Ownership Act, 1989

(g)the form in which the Register of Deeds of Apartments under the Jammu and Kashmir Apartment Ownership Act, 1988 and the index relating thereto shall be kept and the particulars which such Register shall contain as required by sub-section (2) of section 14 ;