Karnataka High Court
Chitradurga Urban Development vs State Of Karnataka on 20 August, 2019
Author: P.B.Bajanthri
Bench: P.B. Bajanthri
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF AUGUST, 2019
BEFORE
THE HON'BLE MR.JUSTICE P.B. BAJANTHRI
WRIT PETITION NO.52329 OF 2013 C/W
WRIT PETITION NO.52328 OF 2013 AND
WRIT PETITION NO.52330 OF 2013 (LA-RES)
IN WRIT PETITION NO.52329 OF 2013
BETWEEN:
CHITRADURGA URBAN DEVELOPMENT
AUTHORITY
CHITRADURGA- 511 501
REP. BY ITS COMMISSIONER
... PETITIONER
(BY SRI.RAVI R.S., ADV.)
AND:
1. STATE OF KARNATAKA
REP. BY ITS SECRETARY
DEPARTMENT OF REVENUE
M.S.BUILDING
DR.B.R.AMBEDKAR VEEDHI
BANGALORE-560 001
2. THE ASSISTANT COMMISSIONER
& LAND ACQUISITION OFFICER,
CHITRADURGA SUB-DIVISION,
CHITRADURGA.
GIDDAPPA
S/O KAMAPALAPPA,
SINCE DEAD BY LRS,
THOLASAMMA,
W/O GIDDAPPA,
2
SINCE DEAD BY LRS,
3. K.THIPPESWAMY,
S/O KRISHNAPPA,
AGED ABOUT 55 YEARS,
R/AT NEAR RANGAIAHBAGILU,
CHITRADURGA-511 501.
4. SAROJA.C
W/O LATE BEERAPPA,
AGED ABOUT 50 YEARS,'
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA-511 501.
5. C.YAGORAJA
S/O LATE G.CHANDRAPPA,
AGED ABOUT 48 YEARS,
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA-511 501.
6. C.VIJAYALAKSHMI
W/O BASAVARAJU,
AGED ABOUT 45 YEARS,
R/AT CAR STREET,
NEAR ANJANEYA SWAMY TEMPLE,
CHIKKANAYAKANAHALLI,
TUMKUR DISTRICT-572 213.
7. C.SHARADA
W/O K.MANJUNATHA,
AGED ABOUT 43 YEARS,
R/AT NEAR SYNDICATE BANK,
THORANAGALLU,
SANDUR TALUK,'
BELLARY DISTRICT-583 501.
8. C.PARAMASHIVA
S/O LATE G.CHANDRAPPA,'
AGED ABOUT 41 YEARS,
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA.
9. C.PARAMESHI
S/O LATE G.CHANDRAPPA,'
AGED ABOUT 41 YEARS,
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA-511 501.
10. S.GEETHA
3
W/O LATE G.MALLIKARJUNA,
AGED ABOUT 45 YEARS,
R/AT SHIVU LAYOUT,'
NEAR AYYAPPASWAMY TEMPLE,
TAMATAKAL ROAD,
CHITRADURGA-511 501.
11. S.GAYATHRI
W/O LAKSHMINARAYANA,
AGED ABOUT 42 YEARS,
R/AT 3RD CROSS, NEAR SJM LADIES HOSTEL,
K.H.B. COLONY,
C.K.PURA,
CHITRADURGA-511 501.
12. JAGADEESHA.D
S/O LATE DEVARAJA,
AGED ABOUT 33 YEARS,
R/AT BHRAMPUR,
NEAR BOTTLE GARDEN,
MADAMMA TEMPLE,
HARIHARA-511 501.
13. KAVITHA H.B.
W/O BEERESHA,
AGED ABOUT 38 YEARS,
R/AT VALLABHANAGARA KONANAKUNTE CROSS,
BANASHANKARI,
BANGALORE-560 062.
14. PARVATHAMMA
W/O SIDDALINGAPPA,
AGED ABOUT 63 YEARS,
R/AT SRINIVASA NAGAR,
HADADI ROAD,
DAVANAGERE-577 002.
15. JAGADESSH.D
S/O LATE DEVARAJA,
AGED ABOUT 38 YEARS,
R/AT BHARAMPUR,
NEAR BOTTLE GARDEN,
MADAMMA TEMPLE,
HARIHARA.
16. C.PARAMASHIVA
S/O LATE G.CHANDRAPPA,
AGED ABOUT 36 YEARS,
VILLAGE ACCOUNTANT,
4
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA-511 501.
17. C.PARAMESHI
S/O LATE G.CHANDRAPPA,
AGED ABOUT 36 YEARS,
R/AT NEAR HOLALKERE TOLL GATE,
CHITRADURGA-511 501.
... RESPONDENTS
(BY SRI.E.S.INDIRESH, AGA FOR R-1 & R-2
SRI.K.K.VASANTH, ADV. FOR R-3 TO R-6, R-9 TO R-14
R7, R8, R15, R16 & R17 SERVED BUT UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE
ORDER DT: 31.08.2013 MADE ON I.A.NO.IX IN LAC NO.1/2002
ON THE FILE OF THE I ADDL. SENIOR CIVIL JUDGE AND MACT-
V CHITRADURGA VIDE ANNEX-D AND ETC.
IN WRIT PETITION NO.52328 OF 2013
BETWEEN:
CHITRADURGA URBAN DEVELOPMENT
AUTHORITY
CHITRADURGA- 511 501
REP. BY ITS COMMISSIONER
... PETITIONER
(BY SRI.RAVI R.S., ADV.)
AND:
1. STATE OF KARNATAKA
REP. BY ITS SECRETARY
DEPARTMENT OF REVENUE
M.S.BUILDING
DR.B.R.AMBEDKAR VEEDHI
BANGALORE-560 001
2. THE ASSISTANT COMMISSIONER
& LAND ACQUISITION OFFICER,
CHITRADURGA SUB-DIVISION,
CHITRADURGA-511 501.
3. C.YOGARAJA
S/O.CHANDRAPPA
5
AGED ABOUT 41 YEARS
R/AT NEAR HOLALKERE TOLL-GATE
CHITRADURGA-511 501
... RESPONDENTS
(BY SRI.E.S.INDIRESH, AGA FOR R-1 & R-2
SRI.K.K.VASANTH, ADV. FOR R-3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE
ORDER DT: 31.08.2013 MADE ON I.A.NO.1 IN LAC NO.2/2002
ON THE FILE OF THE I ADDL. SENIOR CIVIL JUDGE AND MACT-
V CHITRADURGA VIDE ANNEX-D AND ETC.
IN WRIT PETITION NO.52330 OF 2013
BETWEEN:
CHITRADURGA URBAN DEVELOPMENT
AUTHORITY
CHITRADURGA- 511 501
REP. BY ITS COMMISSIONER
... PETITIONER
(BY SRI.RAVI R.S., ADV.)
AND:
1. THE ASSISTANT COMMISSIONER
& LAND ACQUISITION OFFICER,
CHITRADURGA SUB-DIVISION,
CHITRADURGA-511 501.
2. SMT.JAYAMMA
W/O.LATE SHARANAPPA
AGED ABOUT 37 YEARS
R/AT KENCHANAKATTE
CHITRADURGA TALUK AND DISTRICT-577 501
... RESPONDENTS
(BY SRI.E.S.INDIRESH, AGA FOR R-1
SRI.K.K.VASANTH, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE
ORDER DT: 31.08.2013 MADE ON I.A.NO.2 IN LAC NO.3/2002
6
ON THE FILE OF THE I ADDL. SENIOR CIVIL JUDGE AND MACT-
V CHITRADURGA VIDE ANNEX-D AND ETC.
THESE PETITIONS ARE COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:-
ORDER
Learned counsel for the parties on instructions submitted that the present petitions have become infructuous.
Petitioner is permitted to raise additional ground in MFA Nos.2196/2019, 2197/2019 and 2198/2019. It is permitted to urge additional grounds in the said M.F.As.
With the above observation, petitions are dismissed as having become infructuous.
Sd/-
JUDGE BS