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Union of India - Section

Section 31 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

31. Employees to be whole time servants.

- Unless, in any case, if it be otherwise distinctly provided, the whole time of any employee of the Institute shall be at the disposal of the Institute and he may be employed in any manner required by the proper authority of the Institute without claim for additional remuneration.