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[Cites 0, Cited by 0] [Section 35B] [Entire Act]

State of Punjab - Subsection

Section 35B(17) in The Punjab Liquor Licence Rules, 1956

(17)The settlement of minimum guaranteed revenue by the licensee shall be done on monthly basis.] [Substituted by Notification No. G.S.R. 14/P.A.1/1914/S. 59/Amd. (125)/2014, dated 21.3.2014 (w.e.f. 2.4.1956).]