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State of Goa - Section

Section 25 in Goa Computerised Network Lottery Rules, 2003

25. Interpretation of rules.

- If any question arises as to the interpretation of these rules or any other matter not expressly provided for in these rules, the matter shall be referred to the Government in the Finance Department and the decision of the Government on such question shall be final.Form-I[See rule 17(2)]Name and full address of the prize winner:Father's/Husband's/Guardian's Name:No. of Prize winning ticket:Rank of the prize:Amount of the prize: Rupees:Received the sum of Rs ............................................................. .. (Rupees ........................... .. ......... only), being the prize amount payable on the prize winning ticket mentioned above and attached herewith.Accompaniment: