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State of Uttar Pradesh - Section

Section 4 in The U.P. Restriction on Sugarcane Purchase Order, 1966

4. Application for permits.

- An application for issue of permit shall be made to the Cane Commissioner, in Form No. 1 by December 29, 1966, for the year 1966-67 and by October 15 for any subsequent year;Provided that no application need be made by a person who has already made an application for the grant or renewal of a licence under the U.P. Sugarcane (Purchase Tax) Act, 1961, or the U.P. Khandsari Sugar Manufacturer Licensing Order, 1963 and such application is pending.