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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Mizoram - Subsection

Section 113(1)(k) in Mizoram Cooperative Societies Act, 2006

(k)after consulting the members of the co-operative, to dispose of the surplus, If any, remaining after paying the claims against the co-operative, in such manner as may be prescribed;