Allahabad High Court
Raju Singh vs Rajya Krishi Utpadan Mandi Parishad And ... on 1 March, 2011
Author: Rajiv Sharma
Bench: Rajiv Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 8414 of 2007 Petitioner :- Raju Singh Respondent :- Rajya Krishi Utpadan Mandi Parishad And 8 Ors. Petitioner Counsel :- Vidhu B Kalia Respondent Counsel :- C.S.C.,N.C.Mehrotra Hon'ble Rajiv Sharma,J.
Dismissed vide order of my date passed on separate sheets contained in writ petition no. 1282(SS) of 1999.
Order Date :- 1.3.2011 MH/-