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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(2)(e) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(e)travelling and other allowances of the members of the market committee and the manner of keeping and auditing accounts of the market committee referred to in clause (vii) of sub-section (1), and sub-section (2) of section 20;
(ee)[ the manner and time of appeal referred to in sub-section (3) of section 27;] [Inserted by ibid, section 30(2)(d).]