Supreme Court - Daily Orders
Anwesh Pokkuluri vs Union Of India on 17 May, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(Crl) 121/2018
ITEM NO.30 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No. 121/2018
ANWESH POKKULURI & ORS. Petitioner
VERSUS
UNION OF INDIA Respondent
Date : 17-05-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Ms. Arundhati Katju, Adv.
Ms. Pritha Srikumar, AOR
Ms. Vasudha Sharma, Adv.
Ms. Neha Mathen, Adv.
Mr. Sagar Gupta, Adv.
for M/s. Pritha Sri Kumar, AOR
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Writ Petition (Crl.) No. 76/2016.
(Deepak Guglani) (Tapan Kumar Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.05.18 16:30:06 IST Reason: