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[Cites 0, Cited by 0] [Section 124(13)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(13)(a) in The Income Tax Act, 2025

(a)"pool corpus" and "individual corpus" shall have the same meaning as in Notification F. No. FX-1/3/2024-PR of the Department of Financial Services, dated the 24th January, 2025.