Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 26 in The West Bengal Comprehensive Area Development Act, 1974 26. Delegation. - The Corporation may by order delegate to the Project Director such of its powers and functions as it considers necessary or expedient.
