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State of Haryana - Section

Section 7 in Haryana State Agricultural Marketing Board Service Rules, 1974

7. Qualifications.

- No person shall be appointed to the service, unless he is in possession of the qualification and experience specified in column 2 of Appendix B to these rules in the case of direct recruitment and those specified in column 3 of the said Appendix in the case of recruitment other than by direct recruitment.