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State of Rajasthan - Section

Section 43 in The Nathdwara Temple Rules, 1973

43. Report of necessary works.

- The Chief Executive Officer shall prepare six months before the commencement of each financial work a report of the work which is desirable or necessary to carry out the need thereof an details of the proposed works and giving a rough estimate of expenditure likely to be incurred thereon and the manner in which the expenditure is proposed to be met.