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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(i) in Rajasthan Sanskrit University Act, 1998

(i)generally all matters which, in the opinion of the Executive Council, are necessary for exercising the powers conferred by this Act or the statutes made thereunder or for the discharge of the duties of the Executive Council.