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[Cites 0, Cited by 0] [Section 343] [Entire Act]

State of West Bengal - Subsection

Section 343(b) in The West Bengal Motor Vehicles Rules, 1989

(b)in the First Schedule Order V, rules 9 to 13 (both inclusive) and 15 to 30 (both inclusive); Order VI, rules 4, 5, 7, 10, 11, 16, 17 and 18 and Order VII, rule 10; Order VIII, rules 2 to 5 (both inclusive), 9 and 10; Order IX; Order XI, rules 12 to 15 (both inclusive) 17 to 21 (both inclusive) and 23: Order XII, rules 1, 2, 3A, 4, 7 and 9; Order XIII, rules 3 to 10 (both inclusive): Order XIV rules 2 and 5; Order XVI; Order XVII; Order 18, rules 1 to 3 (both inclusive); 10 to 12 (both inclusive) and 15 to 18 (both inclusive); Order XX, rules 1 to 3 (both inclusive), 8, 11 and 20; Order XXIII, rules 1 to 3 (both inclusive): Order XXIV; Order XXVI, rules 1 to 8 (both inclusive) and 15 to 18 (both inclusive); Order X18; Order XXIX; Order XXX, rules 1 to 3 (both inclusive); Order XXXII, rules 1 to 15 (both inclusive); Order XXXVII, rules 1 to 7 (both inclusive);