Delhi High Court - Orders
New Life Laboratories Private Limited vs Dr Ilyas New Life Homoeo And Herbals ... on 10 October, 2023
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 323/2023
NEW LIFE LABORATORIES PRIVATE LIMITED
..... Plaintiff
Through: Mr. Sanchit Bhushan, Adv.
(9821974055)
versus
DR ILYAS NEW LIFE HOMOEO AND HERBALS
PRIVATE LIMITED & ANR.
..... Defendant
Through: Ms. Elisha Sinha, Adv.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 10.10.2023 The counsel for the defendant states that she had filed the written statement, vide diary no. 1812440/23. She states that there is a delay of 41 days in its filing, beyond the stipulated period of 30 days. She thus orally requests for its condonation. The counsel for the plaintiff is simply pressing for the costs. Keeping in view the totality of the circumstances, this delay is condoned, subject to costs of Rs. 2000/- payable to the opposing junior counsel, Mr. Sanchit Bhushan. The written statement be now placed on record by the registry, unless there are any further objections.
The plaintiff may also file the replication in due course.
List the matter for completion of pleadings on 21.12.2023.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:09:17 I.A.No. 9815/23 (under Order XXXIX Rule 1 & 2 CPC) The counsel for the plaintiff states that he had filed the rejoinder yesterday, vide diary no. 1868014/23. The office noting in respect thereof is however awaited.
This application is already listed before the Hon'ble Court on 12.10.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 10, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:09:17