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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(c) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(c)concels, destroys, mutilates or defaces any book of account, register or other document with intent to evade the provisions of Section 5; or