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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 60(2)(d) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(d)place marks of identification on any records, books of account, registers and other documents or make or cause to be made extracts or copies thereof without charge;