Supreme Court - Daily Orders
Sushila Devi vs Sajjan Singh on 29 November, 2024
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.1713 COURT NO.17 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION(S)(CIVIL) NO(S).2196/2021
SUSHILA DEVI PETITIONER(S)
VERSUS
SAJJAN SINGH RESPONDENT(S)
Date : 29-11-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL
[IN CHAMBERS]
For Petitioner(s) Mr. Naresh Kumar, AOR
Mr. H.K.Naik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. The counsel for the petitioner(s) has not taken steps to provide spare copies pursuant to the court’s order dated 06.09.2024. Upon inquiry, he submits that the petitioner(s) is not cooperating and giving any instructions.
2. In view of the above, it appears that the petitioner(s) is not willing to pursue the matter any further.
3. The Transfer Petition stands dismissed for want of prosecution.
(B. LAKSHMI MANIKYA VALLI) (RAM SUBHAG SINGH)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA JOSHI
Date: 2024.12.10
18:05:39 IST
Reason: