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Supreme Court - Daily Orders

Sushila Devi vs Sajjan Singh on 29 November, 2024

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.1713                                       COURT NO.17                      SECTION XV

                                       S U P R E M E C O U R T O F             I N D I A
                                               RECORD OF PROCEEDINGS

     TRANSFER PETITION(S)(CIVIL) NO(S).2196/2021

     SUSHILA DEVI                                                                     PETITIONER(S)

                                                             VERSUS

     SAJJAN SINGH                                                                     RESPONDENT(S)

     Date : 29-11-2024 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL
                         [IN CHAMBERS]

     For Petitioner(s)                      Mr. Naresh Kumar, AOR
                                            Mr. H.K.Naik, Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. The counsel for the petitioner(s) has not taken steps to provide spare copies pursuant to the court’s order dated 06.09.2024. Upon inquiry, he submits that the petitioner(s) is not cooperating and giving any instructions.

2. In view of the above, it appears that the petitioner(s) is not willing to pursue the matter any further.

3. The Transfer Petition stands dismissed for want of prosecution.




     (B. LAKSHMI MANIKYA VALLI)                                                  (RAM SUBHAG SINGH)
     COURT MASTER (SH)                                                           COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
GEETA JOSHI
Date: 2024.12.10
18:05:39 IST
Reason: