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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74(2)(d) in The Stamp Act, 1977 (1920 A. D.)

(d)the manner of ascertaining the market value of immovable property and preparation of market value guidelines of immovable properties,