Section 72(2)(vi) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 1] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(vi) in The Motor Vehicles Act, 1988

(vi)that within municipal limits and such other areas and places as may be prescribed, passengers or goods shall not be taken up or set down except at specified points;

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Union of India - Subsection

Section 72(2)(vi) in The Motor Vehicles Act, 1988