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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006

(2)The Form mentioned under sub-rule (1) shall be executed on a non-judicial stamp paper and shall confirm to the requirement of the Indian Stamp Act, 1899 (2 of 1899)