Delhi High Court - Orders
Commissioner Of Police And Ors vs Ravinder Singh on 4 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12944/2023
COMMISSIONER OF POLICE AND ORS ..... Petitioners
Through: Mrs.Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Mrs.Taniya
Ahlawat, Mr.Nitesh Kumar Singh, Ms.Laavanya
Kaushik, Ms.Aliza Alam and Mr.Mohnish
Sehrawat, Advs.
versus
RAVINDER SINGH ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 04.10.2023 CM APPL. 51009/2023 (exemption) Exemption allowed subject to all just exceptions. Application stands disposed of.
W.P.(C) 12944/2023, CM APPL. 51008/2023 Issue notice to the respondent, returnable on October 17, 2023. Till the next date of hearing, there shall be a stay of the impugned order dated July 17, 2023 passed by the Central Administrative Tribunal, Principal Bench, New Delhi in O.A. No.2091/2021.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 4, 2023/v This is a digitally signed order.
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