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Delhi High Court - Orders

Commissioner Of Police And Ors vs Ravinder Singh on 4 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~47
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 12944/2023
                                         COMMISSIONER OF POLICE AND ORS                ..... Petitioners
                                                          Through: Mrs.Avnish     Ahlawat,      Standing
                                                          Counsel, GNCTD (Services) with Mrs.Taniya
                                                          Ahlawat, Mr.Nitesh Kumar Singh, Ms.Laavanya
                                                          Kaushik, Ms.Aliza Alam and Mr.Mohnish
                                                          Sehrawat, Advs.

                                                             versus
                                                RAVINDER SINGH                                                                  ..... Respondent
                                                             Through:                                          None.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 04.10.2023 CM APPL. 51009/2023 (exemption) Exemption allowed subject to all just exceptions. Application stands disposed of.

W.P.(C) 12944/2023, CM APPL. 51008/2023 Issue notice to the respondent, returnable on October 17, 2023. Till the next date of hearing, there shall be a stay of the impugned order dated July 17, 2023 passed by the Central Administrative Tribunal, Principal Bench, New Delhi in O.A. No.2091/2021.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 4, 2023/v This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:37:28