Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(185) in The Railway Protection Force Rules, 1987

185.1The provisions contained in the Indian Evidence Act, 1872(excepting sections25 and 26 ) shall apply to the Security Court unless they are repugnant to the expressprovisions of these rules.