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Bengal Presidency - Section

Section 88 in The Calcutta Port Rules, 1943

88. Cargo boats alongside sea-going vessels in moorings.

- The maximum number of cargo boats permitted to lie abreast of each other on the outside of vessels in the outer berth of the under noted moorings shall be
InNo. 5 Calcutta Moorings,1flat or 2 boats.
InNo. 4 Calcutta Moorings,1 flat or 3 boats.
InNo. 3 Calcutta Moorings,1 flat or 3 boats.
InNo. 2 Calcutta Moorings,1 flat or 2 boats.
InNo. 1 Calcutta Moorings,1 flat or 2 boats.
InNo. 4 Esplanade Moorings,1 flat or 4 boats.
InNo. 3 Esplanade Moorings,1 flat or 4 boats.
InNo. 2 Esplanade Moorings,1 flat or 5 boats.
InNo. 1 Esplanade Moorings,1 flat or 5 boats.
InNo. 2 Princeps Moorings,1 flat or 4 boats.
InNo. 1 Princeps Moorings,1 flat or 4 boats.
InNo. 4 Hastings Moorings,1 flat or 5 boats.
InNo. 3 Hastings Moorings,1 flat or 5 boats.
InNo. 2 Hastings Moorings,1 flat or 5 boats.
InNo. 10 Garden Reach Moorings,1 flat or 5 boats.
InGarden Reach Jetties Moorings,1 flat or 5 boats.