[Cites 0, Cited by 0]
[Entire Act]
Bengal Presidency - Section
Section 88 in The Calcutta Port Rules, 1943
88. Cargo boats alongside sea-going vessels in moorings.
- The maximum number of cargo boats permitted to lie abreast of each other on the outside of vessels in the outer berth of the under noted moorings shall be| InNo. 5 Calcutta | Moorings,1flat or 2 boats. |
| InNo. 4 Calcutta | Moorings,1 flat or 3 boats. |
| InNo. 3 Calcutta | Moorings,1 flat or 3 boats. |
| InNo. 2 Calcutta | Moorings,1 flat or 2 boats. |
| InNo. 1 Calcutta | Moorings,1 flat or 2 boats. |
| InNo. 4 Esplanade | Moorings,1 flat or 4 boats. |
| InNo. 3 Esplanade | Moorings,1 flat or 4 boats. |
| InNo. 2 Esplanade | Moorings,1 flat or 5 boats. |
| InNo. 1 Esplanade | Moorings,1 flat or 5 boats. |
| InNo. 2 Princeps | Moorings,1 flat or 4 boats. |
| InNo. 1 Princeps | Moorings,1 flat or 4 boats. |
| InNo. 4 Hastings | Moorings,1 flat or 5 boats. |
| InNo. 3 Hastings | Moorings,1 flat or 5 boats. |
| InNo. 2 Hastings | Moorings,1 flat or 5 boats. |
| InNo. 10 Garden Reach | Moorings,1 flat or 5 boats. |
| InGarden Reach Jetties | Moorings,1 flat or 5 boats. |