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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(l) in Uttarakhand Panchayati Raj Act, 2016

(l)procedure to be followed, in making documents available to the Finance officer for audit and the action to be taken upon observations made by him ;