Punjab-Haryana High Court
The State Of Haryana vs Shiv Shakti Stone Traders on 25 February, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2405 of 1994 (O&M)
The State of Haryana
....Appellant
Versus
Shiv Shakti Stone Traders
...Respondent
CORAM : Hon'ble Mr. Justice Rajesh Bindal
Present:- Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Mr. Sudhir Mittal, Advocate
for the respondent.
RAJESH BINDAL J
****
In view of the detailed reasons recorded in a separate order of even date passed in RFA No. 1702 of 1994 M/s Gulati Stone Crusher, Devi Nagar vs. The State of Haryana, the present appeal is disposed of in same terms.
(RAJESH BINDAL) 25.2.2010 JUDGE Reema