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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(g) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(g)provision of a report of the grievance and mediation proceedings to the parties to the grievance upon dismissal or resolution of the grievance;