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[Cites 0, Cited by 0] [Section 105A(1)] [Section 105A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 105A(1)(b) in The General Rules (Civil), 1957

(b)in the case of witnesses of a better class, such as, Bhutnidhars, traders, pleaders and persons including Government servants of corresponding rank six rupees to twelve rupees a day, as the Court may direct;