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Himachal Pradesh High Court

M/S Himalayan Plastics Ltd. vs . Ram Singh & on 1 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

M/s Himalayan Plastics Ltd. vs. Ram Singh & Anr.

Cr. Appeal No. 531 of 2010.

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01.04.2022. Present:- Mr. O.C.Sharma, Advocate, for the appellant.

Ms. Meghna Kashva, Advocate vice Mr. Jitendra Pal, Advocate, for respondent No.1.

Mr. Vinod Thakur, Additional Advocate General with Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No.2.

r Learned vice counsel for respondent No.1 prays for adjournment.

Records reveal that the complaint in this case was filed in the year 2002 and even otherwise this appeal is on the dockets of this Court for nearly 12 years. Therefore, in such circumstances, even though the case is being adjournment reluctantly, however, the same shall be taken up for hearing on 06.04.2022 with the clear understanding that no adjournment in any manner whatsoever will be granted to either of the parties on the said date.

List on 06.04.2022.

(Tarlok Singh Chauhan) Judge 1st April, 2022.

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